Supreme Court - Daily Orders
Delhi Development Authority vs Ishaaq . on 31 August, 2016
Bench: Kurian Joseph, C. Nagappan
ITEM NO.130 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30238/2015
(Arising out of impugned final judgment and order dated 26/05/2015
in WPC No. 6350/2014 passed by the High Court of Delhi at New
Delhi)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
ISHAAQ & ORS. Respondent(s)
(With office report)
Date : 31/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Ms. Garima Prashad,Adv.
For Respondent(s) Mr. Jagjit Singh Chhabra,Adv.
Mr. Saksham Maheshwari, Adv.
Mr. Vikas Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter after ensuing Diwali vacation on a non-miscellaneous day.
(RASHMI DHYANI) (RENU DIWAN) SR.P.A. ASSISTANT REGISTRAR Signature Not Verified Digitally signed by RASHMI DHYANI Date: 2016.09.05 10:52:05 IST Reason: