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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(e) in The National Highways fee (Determination of Rates and Collection) Rules, 2008

(e)[ specially designed and constructed for use of a person suffering from some physical defect or disability.] [Inserted by Notification No. G.S.R. 585(E), dated 8.6.2016 (w.e.f. 5.12.2008).]