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[Cites 0, Cited by 0] [Section 67G] [Entire Act]

State of Punjab - Subsection

Section 67G(10) in The Punjab Factory Rules, 1952

(10)Loose shouting. - Loose shutting shall be permitted only when it cannot be avoided. It shall never be performed on a wagon not accompanied by a man capable of applying and pinning down the brakes. A wagon not provided with brakes in good working order and capable of being easily pinned down shall not be loose shunted unless there is attached to it at least another wagon with such brakes. Loose shunting shall not be performed with, or against a wagon containing passengers, livestock or explosives.