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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(d) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(d)"Conciliation Officer" means any person or representative of an organization referred to in explanation to sub—Section (1) of Section 5 or the Maintenance Officer designated by the State Government under sub—Section (1) of Section 18 or any other person whose name is included in the list of panel prepared by the Tribunal;