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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(v) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

(v)Information relating to important letters/reports (audit reports, inspection notes by various inspecting authorities, circulars and instructions received from the government etc.) to be laid on the table of Panchayat Samiti for the first time (no discussion shall be allowed on these papers on that day);