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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

NCT Delhi - Subsection

Section 36(3)(b) in The Delhi Rent Control Act, 1958

(b)by written order, require any person to produce for his inspection all such accounts, books or other documents relevant to the inquiry at such time and at such place as may be specified in the order.