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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(ii) in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973

(ii)Where normal date of increment in the existing pay scale falls on 1-4-70 or the date on which the Board resolves to adopt these Rules, the pay in the new pay scale shall be fixed on the basis of pay admissible in the existing pay scale 1-4-70 or the date on which the new pay scales are adopted by the Board including increment.