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State of Maharashtra - Section

Section 24 in Maharashtra Factories Rules, 1963

24. Provisions of Hygrometer.

- In all departments of cotton spinning and weaving mills wherein artificial humidification is adopted, hygrometers shall be provided and maintained in such position as are approved by the Inspector. The number of hygrometers shall be regulated according to the following scale:-
(a)Weaving department - One hygrometer for departments with less than 500 looms, and one additional hygrometer for every 500 or part of 500 looms, in excess of 500.
(b)Other departments - One hygrometer for each room of less than 8,500 cu. meters capacity and one extra hygrometer for each 5,600 cu. metres or part thereof, in excess of this.
(c)One additional hygrometer shall be provided and maintained outside each cotton spinning and weaving factory wherein artificial humidification is adopted, and in a position approved by the inspector, for taking hygrometer shade readings.