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[Cites 0, Cited by 0] [Section 280(1)] [Section 280] [Entire Act]

State of Chattisgarh - Subsection

Section 280(1)(b) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(b)spreading awareness among them about their statutory rights, procedure of enforcing those rights, redressing grievances, and availing of various welfare and development schemes;