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[Cites 0, Cited by 0] [Section 2(41)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(41)(vii) in The M.P. Bhumi Vikas Rules, 1984

(vii)"Industrial Building"means any building or part of a building or structure, in which products or materials of all kinds and properties are fabricated, assembled or processed and include assembly plants, laboratories, power plants, smoke houses, refineries, gas plants, mills, dairies, factories;