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State of Punjab - Section

Section 42 in Panjab District Boards Act, 1883

42. Inspection of estimates and accounts.-

Every district board shall cause a copy of every annual estimate provisionally or finally approved under section 39, and of every account made up under section 40, to be kept at its office; and any person paying rates or taxes under this Act may, at all reasonable times, inspect any such estimate or account without payment of any fee.