Section 10 in Agreement Between the Government of the Republic of India and the Government of the Republic of Maldives on the Transfer of Sentenced Persons
10. Effect of completion of sentence for the transferring State.
When the receiving State notifies the transferring State under paragraph 1 (a) of Article 13 of this Agreement that the sentence has been completed, such notification shall have the effect of discharging that sentence in the transferring State.Article 11
