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State of Jharkhand - Section

Section 41 in Jharkhand Panchayat Raj Act, 2001

41. Notification of publication of names of members, Pramukh and Up-Pramukh of Panchayat Samiti.

Names of the members, Pramukh and Up-Pramukh of the Panchayat Samitis shall be published by the prescribed Authority in such a manner as may be prescribed.