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[Cites 0, Cited by 0] [Section 161(2)] [Section 161] [Entire Act]

Union of India - Subsection

Section 161(2)(b) in The Electricity Act, 2003

(b)as to the manner in, and extent to, which the provisions of this Act or rules and regulations made thereunder or of any licence, so far as those provisions affect the safety of any person, have been complied with.