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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(8) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(8)Adequate stray current control system shall be provided under DC traction System to avoid corrosion to steel reinforcement and other metallic parts of the tunnels and nearby structures.