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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(7) in The Orissa Development Authorities Act, 1982

(7)After the coming into operation of any modification under Subsection (4), the development plan in operation shall stand modified and altered to the extent the provision contained therein, are at variance with the modified development plan.Chapter-V Development of Land