Madhya Pradesh High Court
The New India Assurance Co. Ltd vs Smt. Ranjeeta Dumar on 2 July, 2025
1 MA-2024-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 2024 of 2025 (THE NEW INDIA ASSURANCE CO. LTD Vs SMT. RANJEETA DUMAR AND OTHERS ) Dated : 02-07-2025 Shri Dinesh Kaushal - Advocate for the appellant. Shri Kapil Patwardhan - Advocate on caveat (through video conferencing).
It is submitted by learned counsel appearing on caveat that the claimants, for enhancement of amount of compensation, have preferred an appeal i.e. M.A. No.433 of 2025 and prayed for analogues hearing.
As prayed, list along with M.A. No.433 of 2025 on 07.08.2025 .
(DEEPAK KHOT) JUDGE dm Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 03-07-2025 12:17:21