Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Himachal Pradesh - Subsection Section 46(b) in Himachal Pradesh Waqf Rules, 2016 (b)attend the meetings of the Board and of the committee and may take part in the discussions in an advisory capacity, but shall have no right to move any resolution or to vote;
