Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 353(1)] [Section 353] [Entire Act]

State of Madhya Pradesh - Subsection

Section 353(1)(a) in The M.P. Municipal Corporation Act, 1956

(a)the training, discipline and good conduct of the men belonging to the fire brigade;