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State of Karnataka - Section

Section 24 in University of Horticultural Sciences Act, 2009

24. Officers of the University.

- The following shall be the officers of the University namely:
(1)The Chancellor
(2)Pro-Chancellor
(3)The Vice-Chancellor
(4)The Directors
(5)The Deans
(6)The Registrar
(7)Dean of Student Welfare
(8)The University Librarian
(9)Such other persons in the service of the University as may be declared by the Statutes to be the Officers of the University
(10)The Comptroller