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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(c) in U.P. Kshettra Panchayats (Supervision of Activities of Gram Sabhas) Rules, 1963

(c)require the Secretary of a [Gram Sabha] [Substituted by U.P. Act No. 9 of 1994.] to furnish any return, plan, estimate, statement, account or statics or to furnish any information or report on any matter connected with the [Gram Sabha] [Substituted by U.P. Act No. 9 of 1994.]; and