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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Punjab - Subsection

Section 76(1) in The Punjab Land Revenue Act, 1887

(1)Land sold under the last foregoing section shall be sold free of all incumbrances ; and all grants and contracts previously made by any person other than the purchaser in respect of the land shall become void as against the purchaser at the sale.