Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(o) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(o)"Qualified Candidate" means the candidate who has appeared for the Common Entrance Test for admission into B.P.Ed/U.G.D.PEd Course and has been assigned ranking in the Common Merit List vide Rule 6 in G.O. Ms.No. 39 dated 27th March 2003.