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State of Madhya Pradesh - Section

Section 23 in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

23. Reconsideration of subject finally disposed of.

- No subject once finally disposed of by the Standing Committee shall be reconsidered by it within a period of one year, without consent of a consensus of the members of the Standing Committee.