Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 357A] [Entire Act] State of Jharkhand - Subsection Section 357A(5) in Bihar Education Code, 1961 (5)To permit the nomination of a Santhal representative, the number of nonofficial members on the Managing Committee of Dumka Zila Multi-purpose School is increased from three to four.(G.O. no. 141-E.R., dated the 2nd July 1940.)
