Section 38(3)(a) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

(a)a copy of the proceedings of the meeting of the Samiti in which the decision to settle land was taken; and

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