Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(vi) in The Collection of Statistics Rules, 2011

(vi)the information sought from business shall, as far as possible, be readily available from their accounts and electronic means are used where possible to facilitate their collection;