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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(1) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(1)Any person desiring to export animals shall apply for a permit to the Deputy Director (Animal Husbandry) stating the reasons for which they are to be exported together with the number of buffalo/heifer or cow/heifer or bull/bullock, ox/male calf and the name of State to which they are proposed to be exported. He shall also have the option of indicating the name of the purchaser. However, in case the name of purchaser is not correct or the purchaser is not traceable or the name of the purchaser has not been mentioned, it shall be deemed that the applicant/owner is himself shifting the animal(s) outside the limits of State of Haryana.