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Himachal Pradesh High Court

Hpsc Milk Federation vs . Suridner Kumar on 14 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

HPSC Milk Federation vs. Suridner Kumar .

LPA No. 6/2022

14.10.2022 Present: Mr. Imran Khan, Advocate, for for the appellant.

Mr. Surinder Saklani, Advocate, for respondents No. 1 to 5 and 7 to 11.

. Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Addl. A.G., Mr. Bhupinder Thakur, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for respondents-State.

As jointly prayed for, list on 18.10.2022.



                                                    (Tarlok Singh Chauhan)
                        r                                  Judge

                                                         (Virender Singh)
                                                              Judge
         14.10.2022


          (pankaj)







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