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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3)(c) in The M.P. Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969

(c)except with the permission in writing of the Divisional Forest Officer or an Officer authorised by him in this behalf, the specified forest produce shall not be transported at any time after sunset and before sun-rise;