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[Cites 0, Cited by 0] [Section 57(9)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(9)(e) in The North Bengal University Act, 1981

(e)all things done or deemed to have been done and all actions taken or deemed to have been taken and all appointments made by the former University under the North Bengal University Act, 1961, shall be deemed to be things done or action taken or appointments made by the University under this Act as if this Act had been in force when such things were done or such actions were taken or such appointments were made: