Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Andhra Pradesh - Subsection

Section 62(2) in Andhra Pradesh Housing Board Act, 1956

(2)The rules made by the Government for the purposes of this section may empower the Board to borrow by the issue of debentures and to enter in to financial arrangements with Banks and other financial institutions including the Life Insurance Corporation of India.