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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(d) in The State Capital Investment Subsidy Scheme for New Industries, 1990

(d)"Eligible Industrial Unit" means an undertaking engaged or proposed to be engaged in the manufacture of items/articles listed in Annexure 'A' to this notification, except those which are declared ineligible under Annexure 'B' to this notification.