Section 33(c) in The Calcutta Improvement Act, 1911
(c)all orders passed by the Board under [sub-section (1) of section 32] [Substituted by W.B. Act 42 of 1983.], and relating to any officer appointed to hold an office carrying a salary of more than [one thousand and five hundred rupees] [Substituted by W.B. Act 42 of 1983.] per mensem, except orders granting leave to, [* * * *] [Words omitted W.B. Act 42 of 1983.], any such officer,
