Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 268 in Nagaland Excise Rules 268. Each retail vendor of country spirit or ganja shall report to the Deputy Commissioner or the Excise Superintendent on the 1st of each month the stock he has in hand.
