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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(1) in Uttarakhand Open University Act, 2005

(1)The Vice Chancellor shall be a whole-time salaried officer of the University and shall be appointed by the Chancellor in such manner, for such terms and on such emoluments and other conditions of service as may be prescribed by the Statutes :Provided that the first Vice Chancellor of the University shall be appointed by the State Govt. and shall hold office for a term of three years.