Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 595 in Orissa Municipal Rules, 1953

595.

The Council at a meeting may, where it appears to be necessary for the prevention of danger to life or property by public notice prohibit all persons from staking or collecting hay, straw, wood, thatching grass, jute or other dangerously inflammable or materials or lighting fires in a place or within limits specified in the notice.Compounding Rules