Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(2)(a) in The M.P. Licensing Board (Electrical) Regulations, 1960

(a)Conditions laid down under clause (1) shall be fulfilled by the contractor at all times during the period the licence remains in force.