Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] State of Sikkim - Subsection Section 136(1) in The Sikkim Police Act, 2008 (1)The term of office of the Chairperson shall be 5 (five) years, and that of a member five years, unless-(a)he resigns at any time before the expiry of his term; or(b)he is removed from the office on any of the grounds mentioned in Section 135.
