Delhi High Court - Orders
Sk Modi vs Narendra Kumar Jaipuria & Ors on 5 April, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~A55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 722/2012
SK MODI ..... Petitioner
Through:
versus
NARENDRA KUMAR JAIPURIA & ORS ..... Respondents
Through: Mr. Santanu Ghosh and Mr. Vijay
Kumar, Advs for R-4.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 05.04.2022 It is already 5:00 PM. List on 06.07.2022.
SUBRAMONIUM PRASAD, J APRIL 5, 2022 Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:08.04.2022 17:30:31