Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31P] [Entire Act] State of Gujarat - Subsection Section 31P(viii) in Gujarat Agricultural Produce Markets (Amendment) Act, 2007 (viii)arrange for summoning the meetings of the market committee and maintenance of records of the proceedings of such meetings,
