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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Gujarat - Subsection

Section 29(1) in Children's University Act, 2009

(1)There shall be set up under the control of the centre of research, various Councils for Research as may be necessary, for an research in the various subjects on child related knowledge and children of psychology, philosophy and the like nature. 00