Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(p) in High Court Rules and Orders In M.P.

(p)A proceeding of a civil nature under an Act of the Central or Provincial Legislature, coming before the Court in the exercise of its original jurisdiction e.g. under the Indian Trust Act, Indian Companies Act, the Indian Divorce Act, the Indian Succession Act or the Guardians and Wards Act.