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[Cites 0, Cited by 0] [Section 88] [Entire Act]

Bengal Presidency - Subsection

Section 88(e) in Police Regulations, Bengal , 1943

(e)If any police officer ceases to be exempt as laid down in clauses (a) and (b), owing to retirement, discharge, dismissal or any other reason, the Superintendent shall see that the arms and ammunition in respect of which such officer was exempt are deposited until a licence for them is produced or are otherwise legally accounted for.