Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Tamilnadu - Subsection Section 63(d) in Management and Preservation of Properties of Religious Institutions Rules (d)to the Inspector of Police of the circle concerned to take necessary precautionary measures and provide adequate bandobust.
