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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(2)(e) in The Orissa Hindu Religious Endowments Act, 1951

(e)all sums to the credit of the fund constituted under Section 50 of the Orissa Hindu Religious Endowments Act, 1939 (Orissa Act IV of 1939);