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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(g) in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964

(g)buildings anti lands owned by widows or minors or persons subjects to physical disability or mental infirmity owing to which they arc incapable of earning their livelihood, where the main source of maintenance of such widows or minors or persons is the rent derived from such buildings and lands :