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State of Goa - Section

Section 206 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

206. Gear for suspension of Scaffold.

- The employer shall ensure at a construction site of building or other construction work that -
(a)chains, ropes or lifting gears used for suspension of a scaffold are of adequate strength, made of sound material and suitable for the purpose of their use and are maintained in good repairs;
(b)chains, wires, ropes or metal tubes used for the suspension of a scaffold are. -
(i)properly and securely fastened to every anchorage point and to the scaffold ledgers of other main supporting members used for the support of such scaffold; and
(ii)so positioned as to ensure stability of the scaffold.