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[Cites 0, Cited by 0] [Section 370] [Entire Act]

State of Kerala - Subsection

Section 370(a) in Kerala Municipality Act, 1994

(a)no person shall place or deposit upon any public street or upon any open channel, drain, or well in any street or in any public place within a municipal area, any stall, chair, bench, box, ladder, bale or other things so as to form an obstruction or encroachment thereto;