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[Cites 0, Cited by 0] [Section 191] [Entire Act]

State of Uttar Pradesh - Subsection

Section 191(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)every shaft at excavation or tunnel work is provided with a steel casing, concrete piping, timber, shoring or other materials of adequate strength for the safety of building workers working in such shaft;